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Bombay High Court

Prajay Balu Ghule vs State Of Maharashtra Through U.D. And ... on 22 January, 2026

Author: Ravindra V. Ghuge

Bench: Ravindra V. Ghuge

                                                                                 Common order 22.01.2026.odt




                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             ORDINARY ORIGINAL CIVIL JURISDICTION/
                                  CIVIL APPELLATE JURISDICTION


       Digitally                                      CORAM : RAVINDRA V. GHUGE &
       signed by

VINA
       VINA
       ARVIND                                                 ABHAY J. MANTRI, JJ.

ARVIND KHADPE KHADPE Date:

2026.01.30 13:48:20 +0530 DATE : 22nd JANUARY, 2026 P.C. :-
1. At the time of rising, the matters mentioned in the chart in paragraph No.7 hereunder, could not be taken up for hearing due to paucity of time.
2. In several of these matters, there are office objections.

As such, all office objections shall be removed within two weeks.

3. Subject to compliance of the above, ad-interim/interim order, if any granted earlier, would continue.

4. The affidavit in reply/rejoinder, if any, shall also be filed at least one week before the next date.

5. Matters in which service of notice is awaited, put up after service.

Rohit Ghuge - PA 1 of 2 ::: Uploaded on - 30/01/2026 ::: Downloaded on - 30/01/2026 21:39:40 ::: Common order 22.01.2026.odt

6. Matters in which though notices were issued, the office could not process the notice due to non-supply of spare copies, the Petitioner shall supply spare copies for issuance of notice within 14 days, failing which, the matters in which copies are not supplied, would stand dismissed as against the unserved Respondents on the 15th day. If copies are supplied, office to issue notice to the unserved Respondents, returnable after four weeks.

7. Subject to the above, list these matters as under :-

Serial Nos. of matters To be listed on To be listed in the on the Board category 5 to 13 23.02.2026 Fresh Admission 15 23.02.2026 Fresh Admission 16 09.03.2026 For Admission 17 to 21 10.03.2026 Urgent Admission 22 to 24 11.03.2026 Urgent order 26 to 32 12.03.2026 Due Admision-I 34 to 60 13.03.2026 Due Admision-I 61 to 80 16.03.2026 Due Admission-I 81 to 100 17.03.2026 Due Admission-I (ABHAY J. MANTRI, J.) (RAVINDRA V. GHUGE, J.) Rohit Ghuge - PA 2 of 2 ::: Uploaded on - 30/01/2026 ::: Downloaded on - 30/01/2026 21:39:40 :::