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[Cites 0, Cited by 0] [Section 13(8)] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(8)(b) in The Punjab Co-operative Societies Act, 1961

(b)the amalgamation of society or societies -
(i)with any other co-operative society; or
(ii)to form a new co-operative society;