Supreme Court - Daily Orders
Principal Commissioner Of Income Tax 9 vs Valvoline Cummins Pvt. Ltd. on 27 April, 2018
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.20 COURT NO.7 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 13295/2018
(Arising out of impugned final judgment and order dated 31-07-2017
in ITA No. 1031/2015 passed by the High Court Of Delhi At New
Delhi)
PRINCIPAL COMMISSIONER OF INCOME TAX 9 Petitioner(s)
VERSUS
VALVOLINE CUMMINS PVT. LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.55855/2018-CONDONATION OF DELAY
IN FILING and IA No.55856/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 27-04-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Vikramjit Banerjee, ASG
Mr. Arijit Prasad, Adv.
Ms. Purnima Bhat, Adv.
Mr. Shubhendu Anand, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Tag with Civil Appeal No.5909/2016.
(ASHA SUNDRIYAL) (CHANDER BALA) COURT MASTER Signature Not Verified COURT MASTER Digitally signed by ASHA SUNDRIYAL Date: 2018.04.28 12:52:52 IST Reason: