Section 389(a) in The U.P. Co-operative Societies Rules, 1968
(a)For any journey, travelling allowance including daily allowance shall not be permissible from more than one source. A person claiming travelling allowance from a particular co-operative society shall furnish a certificate along with the travelling allowance ball and that he has travelled in the class charged for in the ball and that the travelling allowance for the journey mentioned in the ball has been claimed or obtained from any other source.