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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 2(1)(xii) in The Andaman and Nicobar Islands Port Rules, 2004

(xii)"Flash-point" in relation to any petroleum, means the lowest temperature at which it yields a vapour which will give momentary flash when ignited, and determined in accordance with the provisions of the petroleum Act, 1934 (30 of 1934) and the rules made there Under;