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State of Gujarat - Section

Section 48 in The Saurashtra University Act, 1965

48. Committees.

- All the authorities of the University shall have power [to appoint other Committees] [Substituted for 'to appoint committees' by Gujarat 10 of 1982, dated 24th February, 1982 (w.r.e.f. 09-12-1981).]. Such committees may include persons who are not members of the authority appointing the committee.[Chapter IX] [Chapter IX-A inserted by Gujarat 21 of 1968 dated 6th November 1968.] A Autonomous Colleges