Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 93] [Entire Act] State of Jammu-Kashmir - Subsection Section 93(4) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997 (4)Every rule made under this Act, shall be laid on the Table of the both Houses of the State Legislature.
