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[Cites 0, Cited by 0] [Section 931] [Entire Act]

State of Uttar Pradesh - Subsection

Section 931(1) in Rules under the United Provinces Excise Act, 1910

(1)The contract supply system as applied to bhang. - The contract supply system for the supply of Bhang is in force throughout Uttar Pradesh. The rules governing its application are as follows :