Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 41 in The Himachal Pradesh National Law University Act, 2016 41. Qualifications for admission of students. - No student shall be enrolled as a student of the University, unless he possesses such qualifications as may be prescribed by regulations.
