Patna High Court - Orders
Mukesh Kumar Kushwaha, vs Adalat Prasad, on 7 October, 2025
IN THE HIGH COURT OF JUDICATURE AT PATNA
CIVIL MISCELLANEOUS JURISDICTION No.183 of 2022
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Mukesh Kumar Kushwaha,
... ... Petitioner/s
Versus
Adalat Prasad,
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Ramadhar Shekhar
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE S. B. PD. SINGH
ORAL ORDER
6 07-10-2025As prayed for, list this case on 27.01.2026.
(S. B. Pd. Singh, J) prabhakar/-
U