Bombay High Court
Kunal Virenchee Sagar vs Jaishri Sitaram Naik on 9 March, 2026
Author: Milind N. Jadhav
Bench: Milind N. Jadhav
P7.IAL.3465.2026.doc
HARSHADA H. SAWANT
(P.A.)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
TESTAMENTARY AND INTESTATE JURISDICTION
INTERIM APPLICATION (L) NO.3465 OF 2026
IN
TESTAMENTARY PETITION NO.4106 OF 2022
Kunal Virenchee Sagar and Ors. Applicants/
.. Orig. Petitioners
IN THE MATTER BETWEEN:
Jaishri Sitaram Naik alias Jaishri Naik alias
Jaishri S. Naik alias Naik Jaishri Sitaram .. Deceased
Kunal Virenchee Sagar and Ors. .. Petitioner
....................
Mr. Sushil A. Inamdar, Advocate i/by A. B. Shrikhande for
Applicants / Orig. Petitioners.
...................
CORAM : MILIND N. JADHAV, J.
DATE : MARCH 09, 2026
P.C.:
1. Not on Board. Mentioned by way of filing praecipe dated 09.03.2026. Perused the praecipe.
2. Heard Mr. Inamdar, learned Advocate for Applicants / Orig. Petitioners.
3. Time to comply with the directions contained in the order dated 13.02.2026 stands extended by a further period of four weeks from today.
4. Praecipe is disposed.
H. H. SAWANT [ MILIND N. JADHAV, J. ] Digitally signed by HARSHADA HARSHADA HANUMANT HANUMANT SAWANT SAWANT Date: 2026.03.09 16:11:32 +0530 1 of 1 ::: Uploaded on - 09/03/2026 ::: Downloaded on - 09/03/2026 20:46:42 :::