Supreme Court - Daily Orders
Sameer Mahandru vs Directorate Of Enforcement on 28 April, 2023
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.806 COURT NO.1 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s).17981/2023
(Arising out of the impugned order dated 27th April 2023 by the High
Court of Delhi at New Delhi in BA 1343 of 2023)
SAMEER MAHANDRU Petitioner(s)
VERSUS
DIRECTORATE OF ENFORCEMENT Respondent(s)
Date : 28-04-2023 This petition was mentioned today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Petitioner(s) Mr. Mukul Rohatgi, Sr. Adv. (mentioned by)
Mr. Sameer Rohatgi, Adv.
Mr. Dhruv Gupta, Adv.
Mr. Alok Sangwan, Adv.
Mr. Sumit Kumar Sharma, Adv.
Mr. Ansar Ahmad Chaudhary, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1 Upon being mentioned, taken on board.
2 Mr Mukul Rohatgi, senior counsel appearing on behalf of the petitioner, seeks the permission of the Court to withdraw the Special Leave Petition.
3 The Special Leave Petition is dismissed as withdrawn.
Signature Not Verified(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) Digitally signed by Sanjay Kumar DEPUTY REGISTRAR ASSISTANT REGISTRAR Date: 2023.04.28 17:00:01 IST Reason: