Section 23 in The Rajasthan Women and Child Development (State and Subordinate) Service Rules, 1998
23. Scrutiny of Applications.
- The Commission or the Appointing Authority, as the case may be, shall scrutinise the applications received by them/it desirable to appear before them/it for interview:Provided -that the decision of the Commission/Appointing Authority, as the case may be, as to the eligibility or other of a candidate shall be final.
