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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 77(1) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(1)The State Government may after previous publication, make rules,consistent with this Act, for carrying out all or any of the purpose of this Act.