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Madhya Pradesh High Court

Suresh Pal vs The State Of Madhya Pradesh on 22 November, 2023

Author: Sanjeev S Kalgaonkar

Bench: Sanjeev S Kalgaonkar

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 49422 of 2023 (SURESH PAL Vs THE STATE OF MADHYA PRADESH) Dated : 22-11-2023 Parties through their counsel.

Learned counsel for the applicant requests for grant of adjournment to argue the matter.

Granted.

List the case in the next week.

(SANJEEV S KALGAONKAR) JUDGE Vijay Signature Not Verified Signed by: VIJAY TRIPATHI Signing time: 23-11-2023 10:14:26 AM