Madhya Pradesh High Court
Suresh Pal vs The State Of Madhya Pradesh on 22 November, 2023
Author: Sanjeev S Kalgaonkar
Bench: Sanjeev S Kalgaonkar
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 49422 of 2023 (SURESH PAL Vs THE STATE OF MADHYA PRADESH) Dated : 22-11-2023 Parties through their counsel.
Learned counsel for the applicant requests for grant of adjournment to argue the matter.
Granted.
List the case in the next week.
(SANJEEV S KALGAONKAR) JUDGE Vijay Signature Not Verified Signed by: VIJAY TRIPATHI Signing time: 23-11-2023 10:14:26 AM