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Bombay High Court

Karad Lions Charitable Trust Karad And ... vs Adv Satish Gyandevrao Patil And Anr on 14 July, 2023

Author: Prithviraj K. Chavan

Bench: Prithviraj K. Chavan

                                                        10-630-2023-FA=.doc

Uday S. Jagtap


         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 CIVIL APPELLATE JURISDICTION

                      FIRST APPEAL NO. 630 OF 2023
                                 WITH
                 INTERIM APPLICATION NO. 12745 OF 2023
                                   IN
                      FIRST APPEAL NO. 630 OF 2023

 Karad Lions Charitable Trust
 Karad & Ors.                                          .. Appellants

          Vs.

Adv. Satish Gyandevrao Patil & Anr.                    .. Respondents

                               .....
Mr. Mayur Mohite h/f Mr. Yuvraj Narvankar for the appellants
Mr. Vivek B. Rane i/b Kalpesh Patil for the respondents
                               .....

                               CORAM : PRITHVIRAJ K. CHAVAN, J.

DATED : 14th JULY, 2023 P.C. . At the joint request of learned Counsel for the parties, stand over to 11th August, 2023.

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