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State of Madhya Pradesh - Section

Section 25 in The M.P. Economiser Rules, 1959

25. Form of appeal.

- A petition of appeal shall be accompanied by the original order, notice or report appealed against or the certified copy thereof, or where no such order, notice or report has been made in writing, by a clear statement of the facts appealed against, the ground of appeal and section under which the appeal is made.