Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 190 in West Bengal Municipal Act, 1993 190. Power of access over private street. (1)The Board of Councilors shall have access over any private street for the purpose of extending civic services or providing civic amenities.
