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[Cites 0, Cited by 0] [Section 334(1)] [Section 334] [Entire Act]

NCT Delhi - Subsection

Section 334(1)(e) in The Delhi Municipal Corporation Act, 1957

(e)to repair, remove, construct, reconstruct or make any addition to or structural alteration in any portion of a building abutting on a street which stands within the regular line of such street;