Section 9 in Spicer Adventist University Act, 2014
9. General Fund.
- University shall also establish a fund, which shall be called the General Fund to which following shall be credited, namely :-(i)fees and other charges received by the University;(ii)any contribution made by the sponsoring body;(iii)any income received from consultancy and other works undertaken by the University ;(iv)bequests, donations, endowments and any other grants ; and(v)all other sums received by the University.
