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[Cites 0, Cited by 0] [Section 24B(7)] [Section 24B] [Entire Act]

State of Rajasthan - Subsection

Section 24B(7)(c) in The Rajasthan Co-Operative Service Rules, 1954

(c)in Services [x x x ] [Deleted by F. 1(17) DOP/A-II/84, 5-11-84] where there are more than two promotions then first promotion shall be made on the basis of seniority-cum-merit alone and promotions to subsequent higher posts shall be made on the basis of seniority-cum-merit and merit in the proportion of 50:50 except to the highest post.