Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 6 in The Jammu and Kashmir State Board of Technical Education Act, 2002 6. Co-option of Experts. - The Board may co-opt experts in the field of technical education as members on such terms and conditions as may be prescribed.
