Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 38 in The Gujarat Ayurved University Act, 2021 38. Degrees, diploma and other academic distinctions. The Board of Governors may institute and confer such degrees, diplomas and other academic distinctions as may be prescribed by the regulations.
