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[Cites 0, Cited by 0] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(2) in The Merchant Shipping (Fire Appliances) Rules, 1969

(2)In any passenger steamer electrical equipment used in the operation of any fire detection system fitted in compliance with these rules shall be capable of being supplied from two sources of electric power one of which shall be the emergency source of power.