Supreme Court - Daily Orders
Commissioner Of Service Tax, Delhi vs M/S. Amadeus India Pvt Ltd . on 11 January, 2017
ITEM NO.32 REGISTRAR COURT. 2 SECTION IIIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Civil Appeal No(s). 2402-2403/2016
COMMISSIONER OF SERVICE TAX, DELHI Appellant(s)
VERSUS
M/S. AMADEUS INDIA PVT LTD . Respondent(s)
Date : 11/01/2017 These appeals were called on for hearing today.
For Appellant(s) Mr.T.M.Singh,Adv.
Mr. B. Krishna Prasad,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Service is complete. Ld.counsel for the parties have not filed the statement of case. However, statement of case is not mandatory as per amended Supreme Court Rules,2013. Viewed thus, the matter shall be processed for listing before the Hon'ble Court as per rules. In the meantime, the respondent may file the counter affidavit.
Ld.counsel for the sole respondent has stated that the name of Mr.Rupesh Kumar,Ld.counsel has not been shown in the cause list. Registry to update the data accordingly.
(M V RAMESH) Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2017.01.11 15:54:38 TLT Reason: