Section 2 in The Indian Forest (Bombay Amendment) Act, 1948
2. Amendment of section 28 of Act XVI of 1927.
- In section 28 of the Indian Forest Act, 1927 (hereinafter called the said Act,-(i)in sub-section (1), after the words "reserved forest" the words "or called a protected forest" shall be inserted; and(ii)in sub-section (3),-(a)after the word "reserved" the words "or protected" shall be inserted; and(b)after the words "village forests" the words "according as the forests assigned are reserved or protected forests" shall be inserted.
