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[Cites 0, Cited by 1] [Section 4] [Entire Act]

State of Jharkhand - Subsection

Section 4(3) in Jharkhand Single Window Clearance Act, 2015

(3)The Governing Body may co-opt any other member if so required, for proper and effective discharge of its functions.The Apex Committee may co-opt any other member if so required, for proper and effective discharge of its functions