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State of Assam - Section

Section 411 in The Assam Excise Rules, 2016

411.

In hearing appeal the Assam Board of Revenue may call for the concerned proceedings held by any of the officers or authorities as mentioned in the Rule 407 above and pass such order or orders thereon as it thinks fit.Note : The above rules regarding appeals do not apply in appeals by departmental officers. Appeals by them are governed by the rules applicable to other Government servants.Clothing