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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Chattisgarh - Subsection

Section 6(7) in Chhattisgarh Winery Rules, 2013

(7)The licensee shall get the entire premises including buildings, structures, plant and machinery, insured against fire or accident and he shall arrange for suitable fire safety measures and satisfactory fire-fighting apparatus.