Section 32 in Andhra Pradesh Distillery (Manufacture of Spirits) Rules, 2006
32. Maintenance of Registers.
- Every distillery licensed under these rules, shall maintain the following Registers and appropriate formats for these registers shall be specified by the Commissioner:-A. Registers to be maintained by D2 (PM)/D2(PG)/D2(PMGO)/D2(RM)/ D2(RG)/D2(RMGO) Licensed distillery:
