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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(11) in The Rajasthan Private Universities Act, 2005

(11)to set up off campus centre within and out of the State, subject to the permission of the concerned State, any law made by the Parliament and any regulation, rules etc. made by the regulating bodies;