Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 20] [Entire Act] State of Punjab - Section Section 43 in The East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 43. Appeal and Revision. - Except as provided in this Act no appeal or revision shall lie from any order passed under this Act.
