Supreme Court - Daily Orders
Sharjeel Imam vs Govt. Of Nct Of Delhi on 13 November, 2021
Bench: Sanjiv Khanna, Bela M. Trivedi
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ITEM NO.17 Court 15 (Video Conferencing) SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
WRIT PETITION(CRIMINAL) Diary No(s). 4730/2020
SHARJEEL IMAM Petitioner(s)
VERSUS
GOVT. OF NCT OF DELHI & ORS. Respondent(s)
(IA No. 53463/2020 - APPLICATION FOR PERMISSION
IA No. 49545/2020 - APPLICATION FOR PERMISSION
IA No. 78954/2020 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS
IA No. 48468/2020 - EX-PARTE STAY
IA No. 61979/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 48469/2020 - EXEMPTION FROM FILING O.T.
IA No. 56471/2020 - EXEMPTION FROM FILING O.T.
IA No. 51999/2020 - PERMISSION TO PLACE ADDITIONAL FACTS AND
GROUNDS
IA No. 48481/2020 - PERMISSION TO PLACE ON RECORD SUBSEQUENT
FACTS)
Date : 13-11-2021 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s) Mr. Mrigank Prabhakar, AOR
For Respondent(S) Mr. Tushar Mehta, SG
Mr. S. V. Raju, ASG
Mr. Rajat Nair, Adv.
Mr. Zoheb Hussain, Adv.
Mr. Kanu Agrawal, Adv.
Mr. Gurmeet Singh Makker, AOR
Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Anupama Ngangom, Adv.
Mr. Karun Sharma, Adv.
Signature Not Verified
Ms. Garima Prashad,AAG
Digitally signed by Dr.
Mukesh Nasa
Date: 2021.11.15
16:15:46 IST
Reason: Ms. Ruchira Goel, AoR
Mr. B. V. Balaram Das, AOR
Mr. Shuvodeep Roy, AOR
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Mr. Ishaan Borthakur, Adv.
Mr. Abhimanyu Tewari, AOR
Ms. Eliza Bar, Adv.
Mr. Pukhrambam Ramesh Kumar, AOR
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated by learned counsel for the petitioner, re-list the matter after four weeks.
(BABITA PANDEY) (RAM SUBHAG SINGH) COURT MASTER (SH) BRANCH OFFICER