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Supreme Court - Daily Orders

Sharjeel Imam vs Govt. Of Nct Of Delhi on 13 November, 2021

Bench: Sanjiv Khanna, Bela M. Trivedi

                                                       1

      ITEM NO.17                 Court 15 (Video Conferencing)              SECTION X

                                 S U P R E M E C O U R T O F        I N D I A
                                         RECORD OF PROCEEDINGS

      WRIT PETITION(CRIMINAL) Diary No(s). 4730/2020

      SHARJEEL IMAM                                                      Petitioner(s)

                                                      VERSUS

      GOVT. OF NCT OF DELHI & ORS.                                       Respondent(s)

      (IA No.             53463/2020 - APPLICATION FOR PERMISSION
       IA No.             49545/2020 - APPLICATION FOR PERMISSION
       IA No.             78954/2020 - CONDONATION OF DELAY IN REFILING /       CURING THE
      DEFECTS
       IA No.             48468/2020   -   EX-PARTE STAY
       IA No.             61979/2020   -   EXEMPTION FROM FILING AFFIDAVIT
       IA No.             48469/2020   -   EXEMPTION FROM FILING O.T.
       IA No.             56471/2020   -   EXEMPTION FROM FILING O.T.
       IA No.             51999/2020   -   PERMISSION TO PLACE ADDITIONAL FACTS AND
      GROUNDS
       IA No.             48481/2020 - PERMISSION TO PLACE ON RECORD SUBSEQUENT
      FACTS)

      Date : 13-11-2021 These matters were called on for hearing today.

      CORAM :
                           HON'BLE MR. JUSTICE SANJIV KHANNA
                           HON'BLE MS. JUSTICE BELA M. TRIVEDI


      For Petitioner(s)                Mr. Mrigank Prabhakar, AOR

      For Respondent(S)                Mr.   Tushar Mehta, SG
                                       Mr.   S. V. Raju, ASG
                                       Mr.   Rajat Nair, Adv.
                                       Mr.   Zoheb Hussain, Adv.
                                       Mr.   Kanu Agrawal, Adv.
                                       Mr.   Gurmeet Singh Makker, AOR

                                       Mr. Pukhrambam Ramesh Kumar, AOR

                                       Mr. Anupama Ngangom, Adv.
                                       Mr. Karun Sharma, Adv.
Signature Not Verified


                                       Ms. Garima Prashad,AAG
Digitally signed by Dr.
Mukesh Nasa
Date: 2021.11.15
16:15:46 IST
Reason:                                Ms. Ruchira Goel, AoR

                                        Mr. B. V. Balaram Das, AOR

                                       Mr. Shuvodeep Roy, AOR
                                 2

                    Mr. Ishaan Borthakur, Adv.

                    Mr. Abhimanyu Tewari, AOR
                    Ms. Eliza Bar, Adv.

                    Mr. Pukhrambam Ramesh Kumar, AOR


          UPON hearing the counsel the Court made the following
                             O R D E R

In view of the letter circulated by learned counsel for the petitioner, re-list the matter after four weeks.




(BABITA PANDEY)                              (RAM SUBHAG SINGH)
COURT MASTER (SH)                             BRANCH OFFICER