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[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

State of Chattisgarh - Subsection

Section 10(4)(a) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(a)any proceedings of any officer, authority, committee or body of the University, constituted by or under this Act, which is not in conformity with this Act, Statute, Ordinance or Regulation; or