Supreme Court - Daily Orders
Pioneer Urban Land And Infrastructure ... vs Geetu Gidwani Verma on 22 February, 2019
Bench: Uday Umesh Lalit, Indu Malhotra
ITEM NO.16 COURT NO.9 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 1677/2019
PIONEER URBAN LAND AND INFRASTRUCTURE LTD. Appellant(s)
VERSUS
GEETU GIDWANI VERMA & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.28836/2019-STAY APPLICATION )
Date : 22-02-2019 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MS. JUSTICE INDU MALHOTRA
For Appellant(s) Mr. T. V. S. Raghavendra Sreyas, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on the SLP as well as on the application for stay, returnable on 1st March, 2019.
Dasti in addition, is permitted.
List this matter alongwith Civil Appeal No.12238/2018.
(INDU MARWAH) (SUMAN JAIN) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by INDU MARWAH Date: 2019.02.23 13:09:53 IST Reason: