Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Uttarakhand - Subsection

Section 39(2)(c) in Uttrkhand Hills Consolidation of Holdings and Land Reforms Act, 2016

(c)the procedure for the disposal of suits and proceedings stayed under sub –section (2) of section 3 ;