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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(3) in The Orissa Veterinary Council Rules, 1997

(3)Every Assistant Returning Officer shall, subject to the control of the Returning Officer, be competent to perform all or any of the functions of the Returning Officer ;Provided that no Assistant Returning Officer shall perform any of the functions of the Returning Officer relating to the issue of ballot papers, counting of ballot papers and declaration of results of election.