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State of Maharashtra - Section

Section 59 in Maharashtra Factories Rules, 1963

59. Tight fitting clothing.

- A worker required to wear tight fitting clothing under sub-section (1) of section 22 shall be provided by the occupier with such clothing which shall consist of at least a pair of closely fitting shorts and a closely fitting half sleeves shirt or vest. Such clothing shall be returned to the occupier on termination of service or when new clothing is provided.