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Union of India - Section

Section 7 in The Port Of Kandla (Handling And Storage Of Compressed Gas Cylinders) Rules, 1955

7.

Cylinders containing gases or liquids under pressure shall be brought for shipment at the cargo jetty or the old port only after obtaining the prior permission of the Traffic Manager. They shall not be allowed to remain anywhere on the quay or place other than the assigned jetty but shall be shipped immediately for shipment in stream the prior permission of the Traffic Manager shall be obtained and they may be brought along side steamers in cargo boats or other non-propelled craft under tow only.