Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56] [Entire Act] State of Gujarat - Subsection Section 56(ix) in The Ambaji Area Development and Pilgrimage Tourism Governance Act, 2020 (ix)any interest of an owner compulsorily acquired or deemed to have been acquired by it in pursuance of such purchase notice,
