Himachal Pradesh High Court
Saraswati & Othrs vs . Geeta Devi & Others on 28 September, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Saraswati & othrs vs. Geeta Devi & others .
CMP (M) No. 1872 of 2019 28.09.2022 Present: Mr. Karan Singh Kanwar, Advocate for the applicants-appellants.
Mr. Sandeep Chauhan, Advocate, for respondents No.1 and 2.
Respondent No.3 is expired CMP(M) No.604 of 2022 Notices issued to proposed legal representatives of respondent No.3 have been received back unserved with the report that proposed legal representative No.3(a) has expired in 2014; name of father of proposed legal representative No. 3(b) has been wrongly mentioned; respondent No.3(c) has married and residing in her in-laws place; and proposed respondent No.3(d) has expired.
Consequential steps for the service/substitution/addition of proposed respondents be taken, as prayed for, within three weeks.
List thereafter.
September 28, 2022 Vivek Singh Thakur)
(tarun) Judge
::: Downloaded on - 29/09/2022 20:04:26 :::CIS