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[Cites 0, Cited by 0] [Section 19A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19A(1) in The M.P. Panchayat Nirvachan Niyam, 1995

(1)The Commission may nominate an Observer to watch the conduct of election or elections in a Panchayat or a group of Panchayats and to perform such other functions as may be entrusted to him by the Commission.