Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 18A in Orissa State Financial Corporation (Staff) Regulations, 1975 18A. [ Premature Retirement of OSFC employees. [Inserted vide O.G.E. No. 162 dated 17.2.2006.] - Scheme and procedure for premature retirement of Corporation Employees.
