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State of Punjab - Section

Section 104A in The Punjab Factory Rules, 1952

104A. [ Permissible levels of certain chemical substances in work environment. - Without prejudice to the requirements provided in any other provision in the Act or the rules made thereunder, the requirements specified in the Schedule given below shall apply to all factories :-] [Added vide Punjab Government Gazette L.S.P. III dated 30.8.1996.]