Calcutta High Court
Shree Laxmi Iron & Steel Works Pvt.Ltd vs Research Designs & Standard ... on 16 May, 2018
Author: Jyotirmay Bhattacharya
Bench: Jyotirmay Bhattacharya
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
APOT 392 of 2016
GA 3396 of 2016
CS 360 of 2012
SHREE LAXMI IRON & STEEL WORKS PVT.LTD.
Versus
RESEARCH DESIGNS & STANDARD ORGANISATION (RDSO) & ORS.
BEFORE:
The Hon'ble CHIEF JUSTICE JYOTIRMAY BHATTACHARYA
The Hon'ble JUSTICE SHIVAKANT PRASAD Date : 16th May, 2018.
Mr. Jayanta Kumar Mitra, Sr. Advocate Mr. Debnath Ghosh, Adv.
Mr. Avijit Dey, Adv.
..for Appellant Mrs. Aparna Banerjee, Adv.
..for RDSO Mr. Jishnu Chowdhury, Adv. Mr. Chayan Gupta, Adv. Mr. Aritra Basu, Adv.
...for RITES Mr.Dilip Kr. Chatterjee, Adv. Mr. Dipanjan Datta, Adv. ..for Konkan Railway The Court : Hearing is concluded. Judgement is reserved.
(JYOTIRMAY BHATTACHARYA, CJ.) (SHIVAKANT PRASAD, J.) sm