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Calcutta High Court

Shree Laxmi Iron & Steel Works Pvt.Ltd vs Research Designs & Standard ... on 16 May, 2018

Author: Jyotirmay Bhattacharya

Bench: Jyotirmay Bhattacharya

ORDER SHEET

                               IN THE HIGH COURT AT CALCUTTA

                                     Civil Appellate Jurisdiction

                                          ORIGINAL SIDE

                                         APOT 392 of 2016
                                          GA 3396 of 2016
                                          CS 360 of 2012


                          SHREE LAXMI IRON & STEEL WORKS PVT.LTD.

                                               Versus

               RESEARCH DESIGNS & STANDARD ORGANISATION (RDSO) & ORS.


     BEFORE:

     The Hon'ble CHIEF JUSTICE JYOTIRMAY BHATTACHARYA

The Hon'ble JUSTICE SHIVAKANT PRASAD Date : 16th May, 2018.

Mr. Jayanta Kumar Mitra, Sr. Advocate Mr. Debnath Ghosh, Adv.

Mr. Avijit Dey, Adv.

..for Appellant Mrs. Aparna Banerjee, Adv.

..for RDSO Mr. Jishnu Chowdhury, Adv. Mr. Chayan Gupta, Adv. Mr. Aritra Basu, Adv.

...for RITES Mr.Dilip Kr. Chatterjee, Adv. Mr. Dipanjan Datta, Adv. ..for Konkan Railway The Court : Hearing is concluded. Judgement is reserved.

(JYOTIRMAY BHATTACHARYA, CJ.) (SHIVAKANT PRASAD, J.) sm