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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(xiii) in The National Institute of Mental Health and Neuro-Sciences, Bangalore Regulations, 2013

(xiii)"standing committees" and "ad hoc committees" means the respective standing and ad hoc committees constituted under sub-section 5 of Section 11 of the Act;