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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(b) in Tamil Nadu Panchayats (Restriction Control to Regulate the use of Porambokes in Ryotwari Tracts) Rules, 2000

(b)"B. Memo" means, the statement showing the details of unauthorised encroachments on Government lands, the use of which is regulated by village panchayat.