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[Cites 0, Cited by 0] [Section 31AA(3)] [Section 31AA] [Entire Act]

Union of India - Subsection

Section 31AA(3)(c) in Income Tax Rules, 1962

(c)furnishing the statement electronically along with the verification of the statement in Form 27A or verified through an electronic process in accordance with the procedures, formats and standards specified under sub-rule (5);