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[Cites 0, Cited by 0] [Section 114] [Entire Act]

Union of India - Subsection

Section 114(A) in Finance (No. 2) Act, 2014

(A)in section 65B, with effect from such date as the Central Government may, by notification in the Official Gazette, appoint,-
(i)in clause (32), after the words "the rules made thereunder", the words "but does not include radio taxi" shall be inserted;
(ii)after clause (39), the following clause shall be inserted, namely:-