Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 206] [Entire Act]

State of Assam - Subsection

Section 206(1) in Assam Excise Rules, 1945

(1)Save with the special sanction of the State Government all country shops will be settled under the tender system.